Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211(2)] [Section 211] [Entire Act] Union of India - Subsection Section 211(2)(b) in The Motor Vehicles Act, 1988 (b)the manner or method of payment of any fee or charges for filing, creation or issue of any electronic document under clause (a).]