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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in The Rajasthan Legal Aid Rules, 1984

(h)"Para-legal clinic" means the clinic constituted by the Executive Chairman of the Rajasthan Legal Aid Board to create legal awareness, to conduct pre-litigation and post-litigation surveys to organise Lok Nyayalays and the like matters;