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[Cites 0, Cited by 0] [Section 2(50)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(50)(c) in The Asansol Municipal Corporation Act, 1990.

(c)as a hotel, lodging house, home, refuge or shelter, where the building exceeds in cubical extent seven thousand cubic metres or has sleeping accommodation for more than one hundred persons;