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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Sikkim - Subsection

Section 66(1)(d) in Sikkim Panchayat Act, 1993

(d)he is absent from three consecutive meeting of the Zilla Panchayat without the leave of the Zilla Panchayat provided he is not an exofficio member of the Zilla Panchayat under clause (c) of sub-section (1)of section 50.