Delhi High Court - Orders
Mukesh Singh Rajput vs Union Of India & Ors on 2 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~27, 28, 31 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4703/2021
MUKESH SINGH RAJPUT ..... Petitioner
Through Mr.P.Sudarshan, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Anurag Ahluwalia, CGSC with
Mr.Abhigya Siddhant and Mr.Niten
Singh Ghuman, Advocates.
+ W.P.(C) 4721/2021
JAI PRAKASH ..... Petitioner
Through Mr.P.Sudarshan, Advocate.
versus
UNION OF INDIA THROUGH SECRATARY MINISTRY OF
HOME & ORS. ..... Respondents
Through Mr.Prakash Yadav with Mr.Srivats
Kaushal, Advocates for UOI.
+ W.P.(C) 4751/2021
BHUPINDER PRASAD YADAV ..... Petitioner
Through Mr.P.Sudarshan, Advocate.
versus
UNION OF INDIA THROUGH SECRATARY MINISTRY OF
HOME & ORS. ..... Respondents
Through Mr. Virender Pratap Singh
Charak,Ms. Shubhra Parashar,
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:03.09.2021
16:46:30
Mr.Pushpender Singh Charak, Mr.
Kapil Gaur, Mr. Vaishnav Kirti
Singh, Mr.Shubham Ahuja, Mr.
Rampal Singh Tomar, Mr. Sanjay
Singh Chauhan and Mr.
Gyanwardhan Singh, Advocates.
Mr. Rajesh Kumar, SPC for UOI.
Mr. Alok Singh SPC with
Mr. Ashutosh Shukla, Advocate.
+ W.P.(C) 4758/2021
G.V S NARAYANA AND OTHERS ..... Petitioners
Through Mr.P.Sudarshan, Advocate.
versus
UNION OF INDIA THROUGH SECRATARY MINISTRY OF
HOME & ORS. ..... Respondents
Through Mr. Kavindra Gill, GP for UOI
.
+ W.P.(C) 4807/2021
MD. MOFIZUDDIN ..... Petitioner
Through Mr.P.Sudarshan, Advocate.
versus
UNION OF INDIA THROUGH SECRATARY MINISTRY OF
HOME & ORS. ..... Respondents
Through Mr. Virender Pratap Singh
Charak,Ms. Shubhra Parashar,
Mr.Pushpender Singh Charak, Mr.
Kapil Gaur, Mr. Vaishnav Kirti
Singh, Mr.Shubham Ahuja, Mr.
Rampal Singh Tomar, Mr. Sanjay
Singh Chauhan and Mr.
Gyanwardhan Singh, Advocates.
Mr. Rajesh Kumar, SPC for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:03.09.2021
16:46:30
Mr. Alok Singh SPC with
Mr. Ashutosh Shukla, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.09.2021 Learned counsel for the respondents are permitted to file their counter-affidavits within four weeks. Rejoinder-affidavits, if any, be filed before the next date of hearing.
List on 22nd February, 2022.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 2, 2021 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:03.09.2021 16:46:30