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[Cites 0, Cited by 0] [Section 393] [Entire Act]

Union of India - Subsection

Section 393(7) in The Income Tax Act, 2025

7.Dividend
 Any dividend (including dividend on preference shares) declared.Any domestic company.Rate : 10%Threshold limit: Nil.Note.––The tax shall be deducted at source before making any distribution or payment of dividend.