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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)Copies of the annual report incorporating the resolutions of the Academic Council shall be submitted to the Government before 30th of September every year. The Government shall lay the same before both the houses of the State legislature at their next earliest sessions.Chapter-VII Vacancies on the Authorities