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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Tripura - Subsection

Section 92(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)a society, its committee, any past committee, any past or present officer, any past or present agent, any past or present servant or nominee, heir, or legal representative of any deceased officer, deceased agent or deceased servant of the society, or the liquidator of the society;