Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 5 in The Karnataka Prohibition Of Beggary Act, 1975 5. Local Committees.- The Committee, may for the purposes of carrying out the provisions of this Act in any local area constitute as prescribed a local committee.
