Section 55(2)(c) in Sanskrit College and University, West Bengal Act, 2015

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State of West Bengal - Subsection

Section 55(2)(c) in Sanskrit College and University, West Bengal Act, 2015

(c)the Finance committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor, or

(ii)a committee constituted from among its own members.