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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(e) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(e)monitor the operations of its devices and equipment, on a periodic basis, for compliance with theterms and conditions, standards, directions, and specifications, issued and communicated by theAuthority, in this regard, from time to time,