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National Green Tribunal

Yashaswi Fish Meal And Oil Company ... vs Union Of India on 10 December, 2020

Author: K Ramakrishnan

Bench: K Ramakrishnan

Item No.5:


             BEFORE THE NATIONAL GREEN TRIBUNAL
                  SOUTHERN ZONE, CHENNAI


                   Appeal No. 05 of 2020 (SZ) &

                   I.A. No. 83 & 84 of 2020 (SZ)


IN THE MATTER OF:



    M/s. Yashawi Fish meal and oil
    Company
                                                     ... Appellant(s)
                                  Versus

     Union of India and others.
                                                   ...Respondent(s)

Date of hearing: 10.12.2020.

Matter stands adjourned to 18.01.2021.