Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 10 in Punjab Military Transport Act, 1916 10. Notice regarding claim for compensation. - Notice shall be given by the Collector of the time and place at which claims for compensation for any animals or things impressed may be made.
