Madhya Pradesh High Court
Padam Kumar Badjatya And 2 Ors. vs Principal Secretary State Of M.P. And 6 ... on 7 December, 2017
THE HIGH COURT OF MADHYA PRADESH WP-12038-2012 (DR. SMT. NIRMLA VEDYA Vs PRINCIPAL SECRETARY STATE OF M.P. AND 6 ORS.) 16 Indore, Dated : 07-12-2017 None for the petitioner.
Shri Vibhore Khandelwal, learned counsel for State. Shri Yogesh Mithal, learned counsel for IDA submits that the other writ petitions involving the same issue are pending and that the matter is to be argued by the learned Advocate General and prays for adjournment. List along with WP No.2469/2015, 6649/2015, 2782/2016, Cont. P. No.358/2016, 1484/2013, 1671/2013, 14048/2013, 2136/2013, 1868/2013, 1562/2013, 1421/2013, 2479/2013, 2819/2013, 2772/2013, 2759/2013, 5140/2013, 4542/2013, 4544/2013, 8668/2013, 10288/2013, 13378/2013, 12237/2013, 6634/2013, 1937/2013, 8585/2014, 2237/2013, 6637/2013, 1958/2015 and WP No.5850/2013 and other connected matters in the week commencing 8/1/2018 with the understanding that the matter will be heard finally on 11/1/2018.
(PRAKASH SHRIVASTAVA) JUDGE