Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(vi) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(vi)produce before the committee such documents books, register and the like as may be necessary for the transaction of the business of the committee or the sub-committee, and also whenever called upon by the market committee to do so;