Section 234 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

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Section 234 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

234. Types of wills.

- Wills may be of the following categories:-

(a)Public;

(b)Printed open;

(c)Closed or sealed;

(d)Wills made outside Goa.