Allahabad High Court
Monica Vaish vs Union Of India And 5 Others on 13 October, 2025
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD
Neutral Citation No. - 2025:AHC:181569-DB
HIGH COURT OF JUDICATURE AT ALLAHABAD
WRIT - C No. - 26614 of 2025
Monica Vaish
.....Petitioner(s)
Versus
Union Of India And 5 Others
.....Respondent(s)
Counsel for Petitioner(s)
:
Abhishek Chauhan, Monika Vaish
Counsel for Respondent(s)
:
Atul Kumar Shahi, A.S.G.I., Abhishek Misra, C.S.C., Swetashwa Agarwal, Vaibhav Tripathi
Court No. - 29
HON'BLE MAHESH CHANDRA TRIPATHI, J.
HON'BLE KUNAL RAVI SINGH, J.
1. Disposed of.
2. For orders, see our order of date passed in WRIT - C No. - 26143 of 2025 (Atul Gupta vs. Union Of India And 5 Others).
(Kunal Ravi Singh,J.) (Mahesh Chandra Tripathi,J.) October 13, 2025 NLY