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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(i) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(i)the form of agreement for contract farming and the manner in which a person shall enter into agreement with contract farming producer under section 24;