Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 25 March, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR ..... Plaintiff
Through: Mr.Pravin Anand, Ms.Vaishali Mittal
and Mr.Siddhant, Advocates.
versus
OLX INDIA B. V. & ANR ..... Defendants
Through: Ms.Shwetasree Majumdar and
Ms.Prithvi Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 25.03.2021 IA Nos.4056/2020 and 4700/2020 List on 20.04.2021 for directions.
Interim orders to continue.
JAYANT NATH, J MARCH 25, 2021/dm Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:01.04.2021 12:32:28