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State of West Bengal - Section

Section 112 in Police Regulations, Calcutta, 1968

112. Points for enquiry during investigation in cases of suspicious and unnatural deaths. - In investigating unnatural and suspicious deaths, the directions in Appendix shall be observed by the police with a view to obtaining as much medico-legal evidence as possible. The instructions contained in "A Guide to Medical Jurisprudence" by Col. R N. Campbell, C.B., CIE, shall also be followed according to the requirements of each case.