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Bombay High Court

M/S Sadhana Agencies (Formerly M/S ... vs The Municipal Commissioner,Sangli ... on 30 November, 2022

Author: Madhav

Bench: Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN SA NO. 1125 OF 2017
                          In
              SECOND APPEAL 640 OF 2017

 M/s. Premchand Lalchan And Sons (its Partner) ....APPLICANT
 Shri. Kirtikumar Premchand Shah
              V/S
 The Municipal Commissioner, Sangli         ....RESPONDENT

WITH CIVIL APPLICATION IN SA NO. 1181 OF 2017 In Second Appeal 705 OF 2017 M/s Sadhana Agencies (formerly M/s Khade ....APPLICANT And Dadage Co.) Ptr. Shri. Pradeep Bhalendra. Dadage V/S The Municipal Commissioner,sangli Miraj ....RESPONDENT Kupwad Municipal Corporation Dist- Sangli WITH CIVIL APPLICATION IN SA NO. 1177 OF 2017 In Second Appeal 707 OF 2017 M/s Kantilal Kalyanji(formerly Caltex India Ltd.....APPLICANT Hind. Pet. Cor. Ltd) Ptr. Shri. Himmatbhai K. Padi V/S The Minicipal Commissioner, Sangli Miraj ....RESPONDENT Kupwad Minicipal Corporation Dist- Sangli.

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WITH CIVIL APPLICATION IN SA NO. 1180 OF 2017 In Second Appeal 697 OF 2017 Ganesh Oil Agencies Hindustant Petroleum ....APPLICANT Corp.ltd Thr. Shri. Ashokrao Shivajirao Patil V/S The Municipal Commissioner, Sangli Miraj ....RESPONDENT Kupwad Municipal Corporation Dist. Sangli.

WITH CIVIL APPLICATION IN SA NO. 1178 OF 2017 In Second Appeal 699 OF 2017 M/s Hind Agencies(partnership) Company New ....APPLICANT Bharat Petrole.thr. Partner Shri. Vijay Shantappa Lengad V/S The Municipal Commissioner, Sangli Miraj ....RESPONDENT Kupwad Municipal Corporation Dist- Sangli WITH CIVIL APPLICATION IN SA NO. 1179 OF 2017 In Second Appeal 758 OF 2017 M/s A.g. Jajal And Co.(for. Burma Petro. Cor. ....APPLICANT Bharat Petro. Cor. Ltd. )ptr. Anantkumar P .jalal V/S The Municipal Commissioner, Sangli Miraj ....RESPONDENT Kupwad Municipal Corporation Dist- Sangli WITH Page 2/3 ::: Uploaded on - 30/11/2022 ::: Downloaded on - 01/12/2022 17:58:45 ::: CIVIL APPLICATION IN SA NO. 1182 OF 2017 In Second Appeal 701 OF 2017 M/s Hind Agencies(partnership) Company New ....APPLICANT Bharat Petrole.thr. Partner Shri. Vijay Shantappa Lengad V/S The Municipal Commissioner, Sangli Miraj ....RESPONDENT Kipwad Municipal Corporation Dist- Sangli.

WITH CIVIL APPLICATION IN SA NO. 1110 OF 2017 In Second Appeal 641 OF 2017 M/s. Muralidhar Govindram And Co. (its ....APPLICANT Partner) Shri. Shirish Suresh Walawalkar V/S The Municipal Commissioner, Sangli ....RESPONDENT Mr.VIJAY KILLEDAR for Appellants/Applicants. Mr. G.H. Keluskar for Respondents.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 30th November, 2022 P.C. :

At the request of learned counsel for the Applicant(s) , stand over to 14/12/2022 .
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