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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(e) in Assam Yoga Council Act, 2018

(e)"Institution" means -
(i)Medical college conducting the Bachelor of Naturopathy and Yogic Sciences (BNYS) Course and Post-graduate Courses;
(ii)Yoga based treatment institution;
(iii)Research institute on yoga; and
(iv)Universities conducting Bachelor Degree, Master degree and Research in Yogic Science and Naturopathy.