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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

5. Subjects for Common Entrance Test.

- (i) Engineering and Architecture:
(a)The subjects in which the Common Entrance Test shall be conducted and the maximum marks allotted to each of them shall be as detailed below:
(i) Mathematics - 50 Marks
(ii) Physics - 25 Marks
(iii) Chemistry - 25 Marks
(iv) Engineering - 100 Marks
(b)The candidates seeking admission in any particular course, shall have to appear in Mathematics, Physics, and Chemistry and the relevant Engineering paper.
(c)Mathematics, Physics and Chemistry subjects shall be common for all the Engineering disciplines.
(ii)Pharmacy. - For Pharmacy the Common Entrance Test shall be for 200 marks based on the subject studied in Diploma in Pharmacy.
(a)The qualifying marks in the Entrance Test for general category of candidates shall be 30% of the aggregate marks. However, there shall be no minimum qualifying marks in respect of candidates belonging to the Scheduled Castes and Scheduled Tribes.
(b)No requests for re-totalling of revaluation or personal identification of the answer scripts of the Entrance Test shall, be entertained.
(c)Mere appearance at the Entrance Test does not automatically entitles a candidate to be considered for admission into any course unless the candidate satisfies the requirement of eligibility as laid down under Rule 3 and other criteria laid down in the Rules for Admission, that shall be issued separately.
(d)The Entrance Test fee, shall be prescribed by the Committee of ECET-FDH from time to time.