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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(3)(c) in The Goa, Daman and Diu School Education Rules, 1986

(c)the period of his qualifying service in the school in which he had worked before, such absorption and any previous period of qualifying service, if any, in any recognised aided school in the territory of Goa, Daman and Diu shall be taken into account for the purpose of computing his pension and other retirement benefits.