Uttarakhand High Court
SA/24/2022 on 9 October, 2025
Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
SA No. 24 of 2022
Hon'ble Rakesh Thapliyal, J.
1. Ms. Zeba Naaz, learned counsel holding the brief of Mr. Siddhartha Singh, learned counsel for the appellant.
2. Mr. Aditya Singh, learned counsel for the respondent.
3. Learned counsel for the respondent Mr. Aditya Singh submits that the issue infact is covered by the judgment of the Hon'ble Apex Court in the case of Additional Commissioner Revenue and Others vs. Akhalaq Hussain and Others reported in 2020 (4) SCC 507.
4. List this matter on 10.11.2025 for final disposal.
5. Urgency application stands disposed of.
(Rakesh Thapliyal, J.) 09.10.2025 PR