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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 5 February, 2024

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

                                                                                OC-12

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          [COMMERCIAL DIVISION]


                           IA No. GA/1/2021
                                   In
                             CS/170/2021
               VHYOM MINES AND MINERALS PRIVATE LIMITED
                                VERSUS
                    ALOKE STEELS PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date: 5th February, 2024.
                                                                            Appearance:
                                                              Mr. Aditya Garodia, Adv.
                                                                   Mr. Ratul Das, Adv.
                                                                Mr., Pintu Ghosh, Adv.
                                                                  Mr. U. Garodia, Adv.
                                                                Ms. Sangeeta Kar, Adv.
                                                            For the plaintiff/petitioner.

                                                               Mr. Shaunak Mitra, Adv.
                                                            Mr. Dripto Mazumdar, Adv.
                                                              Mr. Pallav Samajdar, Adv.
                                                         For the defendant/respondent.

The Court:- The interim order dated 20th September, 2021 which was still in subsistence till 31st January, 2024 is extended till 31st March, 2024 as it is learnt from the parties that there is no change in situation between 1st February, 2024 till date.

Let this matter appear in the monthly list of March, 2024.

(ARINDAM MUKHERJEE, J.) snn