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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(1)The member-Secretary shall be paid a monthly salary in the scale of [Rs. 15900-20600] [Substituted for 'Rs. 2100-100-2500' vide Punjab Government Notification No. 8/25/89-STE(5)/2476, dated 27th November, 1998.]