Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Assam - Subsection Section 30(h) in The Assam Cinemas (Regulation) Rules, 1960 (h)The words 'Exit' or its vernacular equivalent shall be conspicuously fixed on the auditorium side of each doorway.
