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NCT Delhi - Section

Section 29 in The Delhi Registration Rules, 1976

29. Authentication of entries in Register Books.

-Every copy pasted in Book I or Additional Book I, III or IV shall be a carbon copy of the original and shall be c:-irefully compared with it; all interlineations, blanks, erasures or alterations whi, h appear in the original shall be shown in the copy pasted in the Book. The Registering officer shall satisfy himself that this has been done, verifying by his signature or initial. The Registering Officer shall also see that the copy has been past' d in the book to which it belongs, that the number offered to it is that which it ought to bear in order to maintain the consecutive series required by section 53 of the Act and that the book, the volume and the page entered in the certificate of registration are correctly stated. Copies of endorsements shall also be initialled and signed by the Registering Officer. A duplicate copy shall also be signed by the Registering Officer.