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State of Madhya Pradesh - Section
Section 24 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009
24. Constitution of Coordination Council.
- There shall be a council for co-ordinating the activities of the agricultural Universities in the State, and the council shall be constituted by an order of the State Government and shall comprise of the following :| (i) | The minister in charge of Agriculture,Government of Madhya Pradesh | Chairman |
| (ii) | Agriculture Production Commissioner | Member |
| (iii) | Vice-Chancellors of Agriculture Universities | Member |
| (iv) | Director of Extension and Director of Researchof respective Universities. | Member |
| (v) | All Deans of Faculties of AgriculturalUniversities | Member |
| (vi) | Secretaries of the Government of Madhya Pradeshin the Department of Farmer Welfare and Agriculture Development,Fisheries, Animal Husbandry, Tribal Welfare and Finance. | Member |
| (vii) | Registrars of the. respective Universities. | Member |
| (viii) | Comptrollers of the respective Universities. | Member |
| (ix) | A representative of the Indian Council ofAgriculture Research to be nominated by the Director General | Member |