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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(3) in The West Bengal University of Health Sciences Act, 2002

(3)The Academic Council shall decide-
(a)whether affiliation should be granted or rejected;
(b)whether affiliation should be granted in whole or in part;
(c)subjects, courses of study, the number of students to be admitted;
(d)conditions, if any, which may be stipulated, while granting, or for granting the affiliation.