Bombay High Court
Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 26 March, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-452
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 30944 OF 2023
Paypal Payments Private Limited ....PETITIONER
V/S
Assistant Commissioner Of Income Tax ....RESPONDENT
Mr J D Mistri, Senior Advocate a/w Ms Rubal Bansal, Mr Mihir Modi and Mr Prakhar Pandey i/b Mr Anuj Jhaveri for Petitioner. Mr N Venkataraman, Ld. ASG a/w Mr Akhileshwar Sharma for Respondents-Revenue.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 26th March, 2024 P.C. :
S. O. to 24/04/2024 ( H. O. B.).
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