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Bombay High Court

Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 26 March, 2024

Bench: K.R. Shriram, Neela Kedar

                                                                             Board Sr.No.:-452

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 30944 OF 2023

 Paypal Payments Private Limited                        ....PETITIONER
             V/S
 Assistant Commissioner Of Income Tax                 ....RESPONDENT

Mr J D Mistri, Senior Advocate a/w Ms Rubal Bansal, Mr Mihir Modi and Mr Prakhar Pandey i/b Mr Anuj Jhaveri for Petitioner. Mr N Venkataraman, Ld. ASG a/w Mr Akhileshwar Sharma for Respondents-Revenue.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 26th March, 2024 P.C. :

S. O. to 24/04/2024 ( H. O. B.).
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