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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(xiii) in The Orissa Consumer Protection Rules, 1987

(xiii)Not more than ten persons capable of representing the consumer interest not specified above who have been working for the interest and welfare of the consumers for ten years of whom at least fifty per cent shall be women.