Section 13(2) in The Orissa Kendu Leaves (Control of Trade) Act, 1961
(2)[ The provisions of Sections 102 and 103 of the See [Code of Criminal Procedure, (5 of 1898)] [Substituted by Orissa Kendu Leaves (Control of Trade) (Amendment), Act 6 of 1969.] relating to search and seizure shall, so far as may be, apply to searches and seizures under this section.]
