Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 322] [Entire Act] Union of India - Subsection Section 322(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)A higher character than "Good" shall not ordinarily be awarded to any sailor who is discharged from the service "Services no longer required".
