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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(a) in The Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993

(a)having in his possession, custody or control any property forming part of the Museum, wrongfully withheld such property from the State Government or any person authorised by that Government in this behalf, or