Delhi High Court - Orders
Prithipal Singh vs Government Of Nct Of Delhi Through Its ... on 6 November, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4/2023
PRITHIPAL SINGH .....Petitioner
Through: Mr. Kanwar Pal Singh, Advocate.
versus
GOVERNMENT OF NCT OF DELHI THROUGH ITS
SSECRETARY AND ANR. .....Respondents
Through: Ms. Sheenu Priya, Mr. Atik Gill, Mr.
Sudhir Kumar Shukla and Mr. Sudhir,
Advocates for R-1.
Mr. T. Singhdev, Mr. Tanishq
Srivastava and Mr. Abhijit
Chakravarty, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 06.11.2024
1. Ms. Sheenu Priya, Advocate states that she has been directed to represent Respondent No. 1 - Government of NCT of Delhi and accordingly, she seeks a short accommodation to seek instructions as per the last order.
2. Renotify on 27th November, 2024.
SANJEEV NARULA, J NOVEMBER 6, 2024 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2024 at 21:58:08