Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 11 in The Bombay Reorganisation Act, 1960 11. Delimitation of Parliamentary Constituencies.- As from the appointed day, the First Schedule to the Delimitation of Parliamentary and Assembly constituencies Order, 1956, shall stand amended as directed inn the Third Schedule to this Act.
