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[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(4)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)Basic Engineering and Specialisation Courses. - Officers who pass in their second attempt the final examination of the Basic Engineering Course or the Specialisation Course shall not be entitled to gain in time admissible under sub-regulation (5).