Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(28) in The Maharashtra University of Health Sciences Act, 1998 (28)"Registrar" means the Registrar of the University appointed under section 18 and includes Deputy Registrar and Assistant Registrar;
