Himachal Pradesh High Court
Bobby Sharma vs . State Of H.P. on 16 January, 2023
Author: Virender Singh
Bench: Virender Singh
Bobby Sharma Vs. State of H.P. .
Cr.MP(M) No. 112 of 2023 16.01.2023 Present: Mr. Harsh Shroal, Advocate, vice Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. Varun Chandel and Mr. Manoj Chauhan, Addl. Advocate Generals, for the respondent-State.
Issue notice. Mr. Manoj Chauhan, learned Addl.
Advocate General, appears and waives service of notice on behalf of the respondent.
As prayed for, list for consideration on 19th January, 2023, on which date, status report be filed by the respondent-State.
(Virender Singh) Vacation Judge January 16, 2023 (Chander) ::: Downloaded on - 17/01/2023 20:31:47 :::CIS