Calcutta High Court (Appellete Side)
17089W/2010 on 6 September, 2010
Author: Dipankar Datta
Bench: Dipankar Datta
09.10 0 ab W.P. 17089(W) of 2010 Ms. Rina Banerjee, ... for the petitioner Mr. Abhijit Basu, ... for the State It has been represented before me by Ms. Banerjee, learned Advocate for the State that Hon'ble Justice Aniruddha Bose is in seisin of petitions concerning similar issue raised herein i.e. whether the School Service Commission can deny recommendation for appointment as Teachers expressing doubt in respect of authenticity of certificates certifying the petitioner as 'Physically Handicapped". Hearing is in progress and the writ petitions have been heard-in-part by His Lordship.
In view thereof, it would be proper not to hear this petition separately. The same stands released from the list.
The petitioner shall be at liberty to take steps for analogous hearing of this petition with the other petitions.
(Dipankar Datta, J)