Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 15 in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985 15. Name of the guide approved by Directorate of Tourism, Government of Goa, Daman and Diu, Panaji-Goa, having been employed with their address.
