Chattisgarh High Court
Smt. Meena Agrawal vs State Of Chhattisgarh 40 Wpc/5774/2007 ... on 26 February, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 496 of 2019
1. Smt. Meena Agrawal W/o Shri Pawan Kumar Agrawal Aged
About 43 Years (Sarpanch Gram Panchayat - Sapos) R/o
Village Sapos, Police Station And Tahsil Dabhra, District
Janjgir Champa Chhattisgarh.
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary, Department Of
Panchayat And Rural Development, Mahanadi Bhawan, Atal
Nagar / Naya Raipur, District Raipur Chhattisgarh
2. The Upper Commissioner Bilaspur Division, District
Bilaspur Chhattisgarh.
3. The Collector, District Janjgir Champa Chhattisgarh.
4. Sub Divisional Officer (Revenue) Dabhra, Tahsil Dabhra,
District Janjgir Champa Chhattisgarh
5. Kamlesh Kumar Patel S/o Shri Lalaram Patel Aged About 47
Years R/o Village Sapos, Police Station And Tahsil Dabhra,
District Janjgir Champa Chhattisgarh.
---- Respondent
For Petitioner Shri Roop Naik, Advocate
For Respondent/State Shri Alok Bakshi, Addl. Adv. General
For Respondent No.5 Shri Naveen Yadav, Advocate
Shri C.S. Dehare, Additional
Commissioner, Bilaspur Division,
Bilaspur, is also present.
Order On Board
By
Prashant Kumar Mishra, J.
2 26/02/2019
1. Shri C.S. Dehare, Additional Commissioner, Bilaspur Division, Bilaspur would state that in future the revision applications shall be decided in accordance with Rule 5 of the Chhattisgarh Panchayats (Appeal and Revision) Rules, 1995 or any other statutory provision under which the revision has been preferred under different enactments.
2. It is common ground that the Collector, Janjgir-Champa has already remanded the matter to the Sub Divisional Officer (Revenue), Dabhra, District Janjgir-Champa, with direction to decide the same. It is further directed that the said SDO (Revenue) shall decide the pending proceedings within a period of three months from today.
3. Accordingly, the writ petition stands disposed of.
Sd/-
Judge Prashant Kumar Mishra Gowri