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[Cites 0, Cited by 0] [Section 325(2)] [Section 325] [Entire Act]

State of Punjab - Subsection

Section 325(2)(b) in The Punjab Municipal Corporation Act, 1976

(b)by public notice direct that, after such date as may be specified in the notice, dogs which are without collars or without marks distinguishing them as private property and are found straying on the streets or beyond the enclosures of the houses of their owners, if any, may be destroyed and cause them to be destroyed accordingly.