Allahabad High Court
Rinku Verma And Another vs State Of U.P. And 3 Others on 25 September, 2019
Bench: Pankaj Naqvi, Suresh Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. WRIT PETITION No. - 11049 of 2019 Petitioner :- Rinku Verma And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sangam Lal Kesharwani,Ajay Kumar Tiwari Counsel for Respondent :- G.A.,Rama Shanker Mishra Hon'ble Pankaj Naqvi,J.
Hon'ble Suresh Kumar Gupta,J.
Case called out. No one responds on behalf of the petitioners.
There is already a notice published in the cause list of this Bench that the orders shall be passed at the first call.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 25.9.2019 Rk