Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (1)The Board may, with the prior approval of the Government, make regulations consistent with this Act and the rules framed thereunder.
