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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(c) in Police Regulations, Bengal , 1943

(c)All inspecting officers must realise that they are responsible not only for issuing necessary -orders but for seeing that they are carried out; they shall invariably ascertain and state whether the remarks made at the preceding inspection have received due attention. If they have been neglected, the officers at fault should be brought to account.