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[Cites 0, Cited by 2] [Section 107(1)] [Section 107] [Entire Act]

State of Karnataka - Subsection

Section 107(1)(v) in Karnataka Land Reforms Act, 1961

(v)used for such stud farms as are in existence on the 24th day of January 1971 and approved by the State Government,subject to such rules as may be prescribed;