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[Cites 0, Cited by 0] [Section 279(7)] [Section 279] [Entire Act]

NCT Delhi - Subsection

Section 279(7)(i) in The New Delhi Municipal Council Act, 1994

(i)any other work including the demolition of any building or any part thereof which, in the opinion of the Chairperson, is necessary for executing any of the works specified above.